Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 327(1)] [Section 327] [Entire Act] State of Maharashtra - Subsection Section 327(1)(b) in The Mumbai Municipal Corporation Act, 1888 (b)cause to be put up or painted on a conspicuous part of any house at or near each end corner or entrance to every street the name of such street as so determined;