Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act]

State of Tamilnadu - Subsection

Section 374(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)if such person does not reside in the city and his address elsewhere is known to the commissioner, by sending the same to him by post registered; or