Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 67C in The Police Enhanced Penalties Ordinance, 2005 67C. [ Lucky Coupon Scheme. [Section 67-C inserted vide J&K Taxation Laws (Amendment) Act, 2009 dt. 20.03.2009.] - The Government may, by a notification in the Government Gazette, provide for a Lucky Coupon Scheme to encourage consumers to demand cash memos for the goods purchased by them.]
