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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(2)(d) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

(d)Registers of deductions, fines and advances.—Registers of deductions for damage or loss, Register of fines and Register of advances shall be maintained by every contractor in Forms XX, XXI and XXII respectively.