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Chattisgarh High Court

J.P. Yadav vs State Of Chhattisgarh 26 Wps/1923/2018 ... on 12 July, 2018

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                    Writ Petition (S) No. 2013 of 2018
                                  J.P. Yadav Versus State Of Chhattisgarh




12.07.2018

Shri Neeraj Choubey, counsel for the petitioner.

Shri R.K. Gupta, Deputy Advocate General for the State. The case is admitted for hearing. As prayed by the counsel for the petitioner, two weeks' time is granted to file rejoinder.

Fix the case for final hearing.

Sd/-

Sharad Kumar Gupta Judge kkd