Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 60 in Central Council of Homoeopathy (General) Regulations, 2018

60. Out Sourcing of work for specified period.

- Subject to the approval of the Executive Committee, the Registrar shall get the work done from an agency selected for outsourcing the manpower for a specified period.