Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Haryana - Subsection Section 102(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (3)The capacity of every reserve tank shall be at the scale of 75 gallons per water closet connected to the tank.
