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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(8)(c) in The West Bengal Factories Rules, 1958

(c)Large quantities of such liquids shall be stored in adequately ventilated buildings of fire resisting construction or in storage tanks, preferably underground, and these shall be located at a distance from any building as required in the Petroleum Rules, 1976.