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Union of India - Section

Section 159 in Rules of Procedure and Conduct of Business in Lok Sabha

159. Residuary procedure.

- In all other respects, the procedure laid down in these rules with respect to other Bills shall apply.Explanation. - The expression "total membership" referred to in these rules means the total number of members comprising the House irrespective of the fact whether there are vacancies or absentees on any account.