Section 3(6) in Andhra Pradesh Civil Services (Conduct) Rules, 1964
(6)[ Prohibition regarding employment of children below 14 years of age : -No member of the service shall employ to work any child below the age of 14 years.] [Added by G.O. Ms. No. 555, G.A.(Ser.C) Department , Dated 14-12-2005]
