Section 124B(1)(b) in Tamil Nadu District Municipalities Act, 1920
(b)the measures needed to improve the financial position of the municipalities and the [Third Grade Municipalities] [Substituted for the words 'Town Panchayat' by the Tamil Nadu District Municipalities (Amendment) Act, 2004 (Tamil Nadu Act 23 of 2004) w.e.f. 14th June 2004.];