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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(6)(a) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000

(a)be ineligible for further employment under the State Government for a period of two years from the date he ceased to hold such office;