Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 20 in Orissa State Financial Corporation (Staff) Regulations, 1975

20. Seniority.

- Inter se of officers appointed in each grade shall be regulated by the order in which their names are included in the selection list for that grade irrespective of their dates of appointment in the grades:Provided that a candidate who joins the appointment after three months of the issue of the appointment order shall be place below all those who have joined earlier.