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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(29) in The Provincial Small Cause Courts Act, 1887

(29)a suit
(a)for a dissolution of partnership or for the winding up of the business of a partnership after its dissolution;
(b)for an account of partnership-transaction; or
(c)for a balance of partnership-account, unless the balance has been struck by the parties or their agents.