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State of Jammu-Kashmir - Section

Section 5 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

5. Syllabi for various entrance tests.

- The syllabi for each Entrance Test and /or topic wise distribution of marks shall be such as may be proposed by the Curriculum Committee from time to time and approved by the Advisory Committee of the BOPEE which shall be notified in the E-Brochure meant for each entrance test.