Section 2(g) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
(g)"door to door garbage collection" means collection of solid waste from the door step of households, shops, commercial establishments, offices, institutional or any other non-residential premises and includes collection of such waste from entry gate or a designated location on the ground floor in a housing society, multi storied building or apartments, large residential, commercial or institutional complex or premises;
