Section 3 in The Constitution (Scheduled Castes And Scheduled Tribes) Orders (Amendment) Act, 2002
3. Amendment of the Constitution (Scheduled Tribes) Order, 1950 .- In the Schedule to the Constitution (Scheduled Tribes) Order, 1950 , in PART IV.- Gujarat, after entry 29, the following entries shall be inserted, namely:-" 30. Bhil, Bhilala, Barela, Patelia
