Section 3(2)(a) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976

(a)to a State or Union territory in Region `B' or to any office (not being a Central Government office) in such State or Union territory shall ordinarily be in Hindi and if any communication is issued to any of them in English, it shall be accompanied by a Hindi translation thereof:

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Union of India - Subsection

Section 3(2)(a) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976