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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(4) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(4)The Special Juvenile Police units shall be assisted by recognised voluntary organisations, who will help them in identifying juveniles and helping the juveniles or children under the Act.