Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(1) in The Kurukshetra University Act, 1986 (1)The constitution of the Court, and the term of office of its members shall be prescribed by the Statutes.
