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[Cites 0, Cited by 133] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(v) in The Environment (Protection) Act, 1986

(v)restriction of areas in which any industries, operations or processes or class of industries, operations or processes shall not be carried out or shall be carried out subject to certain safeguards;