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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxii) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxii)at the conclusion of any journey make reasonable search in the vehicle for anything left behind by any passenger and take into his custody so found and at the earliest opportunity make over the same to a responsible person at any office or station of the holder of the permit for the vehicle or to an officer at a police-station and take into his custody and deal with anything so found by any other person as prescribed in Rule 61 of the Orissa Motor Vehicles Rules, 1993;