Himachal Pradesh High Court
Dharmender Singh & Anr. vs . State Of H.P. & Ors. on 19 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Dharmender Singh & Anr. Vs. State of H.P. & Ors.
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Cr.MMO No.1257 of 2022 19.07.2023 Present: Mr. R.L. Chaudhary, Advocate, for the petitioners.
Mr. Jitender Kumar Sharma, Additional Advocate General, for respondents No.1 to 3/State. Mr. Devender K. Sharma, Advocate for respondent No.4.
r to No separate reply is intended to be filed. Learned counsel for respondent No.4 states that he adopts the status report filed on behalf of respondents No.1 to 3.
Learned counsel for the petitioners prays for and is granted three weeks' time to file rejoinder.
As prayed for, list on 06.09.2023.
( Sushil Kukreja )
July 19, 2023 Judge
(subhash)
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