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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(4)lire amount of fee as may be prescribed by the Government shall be paid in respect of each appeal and the Memorandum of appeal shall be accompanied by a treasury receipt for the amount of fee due on the appeal. No court fee stamp need be affixed to the memorandum of appeal.