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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)All offers of bequests, donations and endowments, the management whereof is to be vested in the University, shall be accepted on the condition that the annual realization therefrom shall be subject to a deduction of 20 per cent thereof and the amount realised by such annual deduction shall be credited to the University fund at the commencement of every financial year.