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[Cites 0, Cited by 0] [Section 207] [Entire Act]

State of Odisha - Subsection

Section 207(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)Duties, qualifications and the condition of service of safety officers appointed under sub-rule (1) shall be as provided in Schedule-VIII.