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[Cites 0, Cited by 0] [Section 21B(10)] [Section 21B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21B(10)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(ii)it does not bear the seal of the society and the [signature] [Substituted for 'initial' by G.O.Ms. No, 223, A&C (Coop. IV), dated 27-6-2005.] of the election officer; or