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State of Nagaland - Section

Section 24 in Nagaland Village Councils Act, 1978

24. [ [Substituted by Act No. 2 of 2010, dated 18.3.2010.]

The composition, tenure and .method of constitution of the tribal councils and apex tribal councils, their powers, duties and functions etc. shalt be as per the traditions, customary practices and usages of the tribes concerned.]