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Union of India - Section

Section 44 in Paradip Port Rules, 1966

44. Notice regarding outbreak of fire on vessels to be given by Master, etc.

(1)Any person noticing a fire in a ship shall immediately :--
(a)inform an officer of the ship who shall be responsible for raising the alarm required under sub-rule (2)
(b)if the ship is alongside a quay, treat the fire as on shore and raise the alarm required under sub-rule (2) and also inform an officer of the ship who shall also raise the alarm required under sub-rule (2)