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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Manipur - Subsection

Section 90(2) in The Manipur Co-operative Societies Act, 1976

(2)A society to which sub-section (1) is applicable shall pay to such authority such fee as may be prescribed within a reasonable time, and if it fails to pay such fees within a reasonable time, the authority may recover it as if it were an arrear of land revenue.