Allahabad High Court
Shriniwas Ram S/O Jhabbal Ram vs U.P. Power Corporation Ltd. Thru ... on 13 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 1879 of 2009 Petitioner :- Shriniwas Ram S/O Jhabbal Ram Respondent :- U.P. Power Corporation Ltd. Thru Chairman-Cum-M.D. & Ors. Petitioner Counsel :- Umesh Kumar Srivastava Respondent Counsel :- S.K. Awasthi Hon'ble Sunil Ambwani J.
Hon'ble Vedpal,J.
Respondents are allowed further two weeks' time to file counter affidavit. List on 03.02.2010.
Order Date :- 13.1.2010 Tripathi