Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Bihar - Subsection

Section 83(2)(f) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(f)network and coordinate with NGOs and civil society organizations working on the issues related to children, including the processing of the NGO's and civil society organisation's application for recognition, certification, registration or grant-in-aid;