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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(e) in The Rajasthan Mica Act, 1958

(e)being a licensee, prospecting licensee or mining lesses, sell mica to any person resident or carrying on business in the State of Rajasthan, unless such person possesses a valid dealer's license: