Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3) in The Orissa Goshala Rules, 1985 (3)As soon as the nomination paper is received, the receiving officer shall acknowledge the receipt thereof by a letter stating therein the date, time and place fixed for scrutiny of the nomination paper.
