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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(c) in The Maharashtra Advocates Welfare Fund Regulations, 1983

(c)in case of a member suffering from asthma, cancer, heart disease, leprosy or paralysis (partial or permanent), tuberculosis or suffering from disablement (partial or permanent) or any other disease, provided the member has not availed himself of the retirement benefit under section 17, the expenses incurred in respect of medical consultation, treatment, investigations, drugs and medicine and hospital expenses including surgical operation;