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[Cites 0, Cited by 0] [Article 280(3)] [Article 280] [Constitution]

Constitution Subarticle

Article 280(3)(b) in Constitution of India

(b)the principles which should govern the grants-in-aid of the revenues of the States out of the Consolidated Fund of India;
(bb)the measures needed to augment the Consolidated Fund of a State to supplement the resources of the Panchayats in the State on the basis of the recommendations made by the Finance Commission of the State;