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State of Jammu-Kashmir - Section

Section 148 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

148. Precautions against the issue of dummy or blank cartridges with live cartridges.

- Every officer who issues ammunition to armed men or parties proceeding on duty, and, the commander of each such party shall exercise special care to prevent dummy (drill) or blank rounds getting mixed up with live rounds, either at the time of issue or return of ammunition, and to prevent the substitution of rounds of local or other Non-Governmental manufacture.