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[Cites 0, Cited by 0] [Section 482(1)] [Section 482] [Entire Act]

NCT Delhi - Subsection

Section 482(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)with fine which may extend to five hundred rupees and in the case of a continuing contravention, with an additional fine which may extend to twenty rupees for every day during which such contravention continues after conviction for the first such contravention