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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(a) in The Orissa Factories Rules, 1950

(a)to photograph any worker, to inspect, examine, measure, copy, photograph, sketch [seize] [Inserted vide Orissa Gazette Part III/1971 -SRO No. 394/71/10.7.1971.] or test, as the case may be, any building or room, any plant, machinery, appliance or apparatus; any register or document, or anything provided for the purpose of securing the health, safety or welfare of the workers employed in a factory;