Delhi High Court - Orders
Naresh Chander Anand vs State Of Nct Of Delhi & Ors on 7 May, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~1 to 3 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(1)+ FAO(OS) 84/2018
NARESH CHANDER ANAND .....Appellant
Through: Mr.Rajat Wadhwa, Mr.Gurpreet
Singh, Ms.Anisha Rastogi,
Mr.Manish Kumar, Advs.
versus
STATE OF NCT OF DELHI & ORS .....Respondents
Through: Mr.Kunal Lakra, Mr.Vinayak
Uniyal, Advs. for the LR's of R-
2
(2) RFA(OS) 34/2018 & CM APPL. 52168/2023
(3) RFA(OS) 35/2018
MOHAN LAL ANAND (DECEASED) THR LRS .....Appellant
Through: Mr.Rajat Wadhwa, Mr.Gurpreet
Singh, Ms.Anisha Rastogi,
Mr.Manish Kumar, Advs.
versus
PARMAJIT ANAND & ORS ....Respondents
Through: Mr.Kunal Lakra, Mr.Vinayak
Uniyal, Advs. for the LR's of R-
1.
Mr.Pratham Sharma, Adv for
LR of Late Sh. Suresh Chander
Anand.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 07.05.2025
1. These appeals have been listed before us on the premise that these appeals were partly heard by a Bench presided over by Hon'ble This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:35:25 Ms.Justice Rekha Palli (Retd.) and Hon'ble Mr.Justice Saurabh Banerjee.
2. We note that part-arguments were heard by the said Bench on 12.11.2024. The same Bench, in a subsequent Order dated 10.02.2025, however, taking note of the submissions of the counsels that the question arising in the present appeals has been referred to a larger Bench by the Apex Court on 09.12.2024 vide its Order passed in Civil Appeal No. 6557/2022 titled Tej Bhan (D) Through Lr. & Ors vs. Ram Kishan (D) Through Lrs. & Ors., deferred the hearing of the appeal.
3. These appeals would therefore have to be heard afresh.
4. Keeping in view the above, these appeals cannot be treated as part-heard by one of us (Saurabh Banerjee, J).
5. Subject to orders of Hon'ble the Chief Justice, list these appeals before the Roster Bench on 10th July, 2025.
NAVIN CHAWLA, J SAURABH BANERJEE, J MAY 7, 2025/Arya/DG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 20:35:25