Delhi High Court - Orders
Action Committee Unaided Recognized ... vs Director (Education) & Another on 18 July, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~27-R
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3616/2013
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal & Mr. Ryan Sinha, Advs.
versus
DIRECTOR (EDUCATION) & ANOTHER ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 18.07.2022
1. None appears for the respondent.
2. In the interest of justice, the hearing of the present petition is adjourned.
3. This petition shall continue to remain on board, however, it will not be taken up before 01.08.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J JULY 18, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:20.07.2022