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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(25)(vi) in Maharashtra Money-Lending (Regulation) Act, 2014

(vi)a factory owner, but does not include an artisan or a person who sells his agricultural produce or cattle or buys agricultural produce or cattle for his use.