Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19]

Supreme Court of India

Cit vs Alfa Laval (India) Ltd. on 1 November, 2007

Equivalent citations: AIRONLINE 2007 SC 202

Bench: S.H. Kapadia, B. Sudershan Reddy

JUDGMENT

1. On the facts of the case, we do not wish to interfere. The appeal is dismissed, leaving the question of law open.