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Union of India - Section

Section 12 in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

12. Saving.

- Nothing in these regulations shall affect reservations, relaxations of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.