Rajasthan High Court - Jaipur
Akanksha Sharma D/O Shri Neeraj Kumar ... vs Rajasthan Staff Selection Board on 26 October, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11838/2021
Akanksha Sharma D/o Shri Neeraj Kumar Sharma, Aged About
20 Years, R/o Village - Kookara, Saipau, Ward No. 5, Dholpur.
----Petitioner
Versus
Rajasthan Staff Selection Board, State Institute Of Agriculture
Management Premises, Durgapur, Jaipur-302018 Through Its
Secretary.
----Respondent
For Petitioner(s) : Mr. M.S. Raghav
For Respondent(s) : Mr. Nalin G. Narain
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
26/10/2021
The petitioner has prayed in the writ petition for appropriate
arrangement to undertake Skill Test for recruitment to the post of
Stenographer in pursuance of advertisement dated 04.07.2018
issued by the respondent- Rajasthan Staff Selection Board, Jaipur
as she is suffering from hearing impairment.
Learned counsel for the respondent, on instructions,
submitted that the Board shall be making special arrangement
which may be in the shape of separate sitting arrangement for the
petitioner and such like persons suffering from hearing impairment
to undertake Skill Test for recruitment on the post of
Stenographer.
Learned counsel for the petitioner feels contented with the
assurance.
In view of assurance extended by the learned counsel for the
respondent, nothing survives for consideration of this Court in the
writ petition.
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(2 of 2) [CW-11838/2021]
The writ petition is disposed of in terms of assurance
extended by learned counsel for the respondent.
(MAHENDAR KUMAR GOYAL),J PRAGATI/s-215 (Downloaded on 26/10/2021 at 10:58:05 PM) Powered by TCPDF (www.tcpdf.org)