Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Sikkim - Subsection

Section 138(4) in The Sikkim Police Act, 2008

(4)The remuneration and other terms and conditions of service of the staff shall be prescribed from time to time.