Madras High Court
Thiruchendur Nattar Maruthuvar vs The Superintendant Of Police on 25 January, 2021
Author: R.Hemalatha
Bench: R. Hemalatha
WP(MD)No.1211 of 2021
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 25.01.2021
CORAM:
THE HONOURABLE MRS.JUSTICE R. HEMALATHA
WP(MD)No.1211 of 2021 &
WMP(MD)No.1037 of 2021
Thiruchendur Nattar Maruthuvar
Madathinar Sangam,
(Regd No.6/1975)
Represented by its President,
93, Sannathi Street,
Thiruchendur, Tuticorin District. ... Petitioner
vs.
1.The Superintendant of Police,
Thoothukudi District, Thoothukudi.
2.The Additional Superintendant of Police,
Thiruchendur Division,
Tuticorin District.
3.The Inspector of Police,
Eral Police Station,
Thoothukudi District.
4.The Inspector of Police,
Temple Police Station,
Thiruchendur, Thoothukudi District.
5.A.Selvan
6.C.Arumugam
7.A.Kesavan
8.A.Bhagavath Singh
9.S.Senthilkumar ... Respondents
1/4
http://www.judis.nic.in
WP(MD)No.1211 of 2021
PRAYER: Writ Petition filed under Article 226 of the Constitution of
India to issue Writ of Mandamus directing the respondents 1 to 4 to
consider the petitioner's representation dated 07.01.2021 and give
adequate police protection to the General Body Meeting to be held on
26.01.2021 at Rajammal Kalayana Mandapam situate near Eral Bus
Stand, Thoothukudi District.
For Petitioner :Mr.P.Balamurugan
For Respondents :Mr.R.Saravana Kumar,
Government Advocate (Criminal Side)
ORDER
After advancing some arguments, the learned counsel for the petitioner seeks permission of this Court to withdraw this petition and also contended that he would be sending necessary petition in this regard to the Registry through e-mail.
2. Recording the same, this petition is dismissed as withdrawn.
No costs. Consequently, the connected Miscellaneous Petition is closed.
25.01.2021 mbi 2/4 http://www.judis.nic.in WP(MD)No.1211 of 2021 Index : Yes/No Internet: Yes Speaking/Non-Speaking order Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
To
1.The Superintendant of Police, Thoothukudi District, Thoothukudi.
2.The Additional Superintendant of Police, Thiruchendur Division, Tuticorin District.
3.The Inspector of Police, Eral Police Station, Thoothukudi District.
4.The Inspector of Police, Temple Police Station, Thiruchendur, Thoothukudi District.
3/4http://www.judis.nic.in WP(MD)No.1211 of 2021 R.HEMALATHA, J.
mbi WP(MD)No.1211 of 2021 & WMP(MD)No.1037 of 2021 25.01.2021 4/4 http://www.judis.nic.in