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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Tripura - Subsection

Section 107(2)(a) in Tripura Panchayats Act, 1993

(a)The Chairman of the Panchayat Samiti and Vice-Chairman of the Panchayat Samiti, ex-officio ;