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[Cites 0, Cited by 0] [Section 953] [Entire Act]

State of Haryana - Subsection

Section 953(1) in Punjab Jail Manual

(1)The cattle sheds must be sufficiently commodious, well ventilated but protected from draughts, and the floor should be paved with brick or stone and slightly sloped to a masonry drain which empties itself into receptacle outside. There should be a separate compartment for weaned calves.