Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(4)(ii) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(ii)response time to the subscriber for calls made on "customer care number" by the subscriber, answered electronically meets the following performance criteria;